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State of Bihar - Section

Section 4 in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007

4. Reservation.

(a)Roster will be prepared at the district level in the light of letter No. 458 dated 30.9.2002 of the Personnel and Administrative Reforms Department.
(b)As far as may be (50) fifty per cent female candidates will be employed in each category.
(c)In case of non-availability of female candidates the said posts may be filled by the male candidates of the same category.
(d)For grouping of posts action will be taken under Resolution No. 2803 dated 3.10.2006 of the personnel and Administrative Reforms Department.
(e)In this appointment reservation will be given to handicapped persons under Resolution No. 62 dated 5.1.2007 of the Personnel and Administrative Reforms Department.
Note.-In case of selection of any person on merit he/she will not be debarred from employment by reason of being handicapped.