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State of Gujarat - Section

Section 42 in The Saurashtra University Act, 1965

42. Postgraduate teaching.

(1)Within the University Area all postgraduate instruction, teaching and training shall be conducted by the University or by such affiliated colleges or institutions and in such subjects as may be prescribed by the Statutes.
(2)For the purpose of organising and coordinating the postgraduate instruction, teaching and training in the University Area, there shall be constituted a Board to be known as the Board of University Teaching. The constitution, powers and duties of the Board shall be as prescribed by the Statutes.
(3)All postgraduate, departments shall ordinarily be located at the head quarter of the University. However, the University may locate any of such departments at a place or places outside its headquarters.
(4)The University may maintain University centres at places other than the headquarters of the University on such terms and conditions as may be prescribed by the Statutes and Ordinances.