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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(f) in Bihar Education Code, 1961

(f)Registers and Accounts -
(i)Are all the registers maintained according to the instruction given in the Basic Education in Bihar ?
(ii)Are the accounts checked up-to-date and initialled ?
(iii)Is the method of keeping correspondence, etc., satisfactory ?
(iv)Is the balance-sheet regularly prepared ?