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State of Jharkhand - Section
Section 952 in Bihar Education Code, 1961
952. Detailed instructions issued annually.
- Other detailed instructions as to the filling in the different Educational Statistical Tables and College and School returns forms and other matters connected with the preparation of the report and returns are issued annually by the Director.Appendix IInspection Form for High (including Higher Secondary and Multipurpose) and Middle Schools(See Article 135)Note. - It is not necessary for every point to be noted on at the time of each visit, but the department should be in possession of adequate information in an easily accessible form concerning every recognised school on each of the points enumerated.| The Committee | |||
| 1. | (a) | How are the members appointed on the managing committee ? | |
| (b) | Is the committee regularly constituted according to latestGovernment orders ? | ||
| (c) | Is proper provision made for the continuance of the committee? | ||
| (d) | Are the rules of business satisfactory ? | ||
| (e) | Have the departmental rules regarding the tenure of office bymembers of the committee of aided school been observed ? | ||
| (f) | Have all changes that have occurred in the personnel of thecommittee received the approval of the proper authority ? | ||
| Staff | |||
| 2. | (a) | How many classes, including Sections of classes, are there;and is due provision made in respect of the number of teachersfor carrying on all the courses of instruction in which theschool is recognised ? | |
| (b) | In the case of high or higher secondary school, is the numberof graduate teachers adequate to meet the requirements of work ? | ||
| (c) | Is the tenure of service of the teachers such as to securecontinuity of work ? | ||
| (d) | If not, what are the reasons for the frequent changes ? | ||
| 3. | Are the teacher's service books and the confidentialcharacter-rolls kept up-to date ? | ||
| Size of classes | |||
| 4. | (a) | Are more than 50 pupils taught at the same time in classesXI-VI or any section thereof ? | |
| (b) | Are more than 40 pupils taught at the same time in class V orany lower class or any section thereof ? | ||
| Registers | |||
| 5. | Are all the registers mentioned in article of the Codeproperly maintained? | ||
| 6. | Is the method of keeping correspondency etc., satisfactory ? | ||
| 7. | Are transfer certificates always required from boys joiningthe school and granted to those leaving it ? Are the transfercertificates of boys joining the school properly filed? | ||
| 8. | Are there any records as to the ages of the pupils, and iscare taken to ascertain their correct ages ? | ||
| Departmental Rules | |||
| 9. | Are the transfer rules observed ? | ||
| 10. | Are the rules regarding free-studentships observed ? | ||
| 11. | Are the departmental circulars observed ? | ||
| 12. | If the schools receives a grant-in-aid, are copies of theforms kept ? | ||
| Courses of study and apparatus | |||
| 13. | Is the departmental syllabus followed ? If not, in whatrespects is it not followed ? | ||
| 14. | Are science subjects taught up to the secondary schoolexamination or higher secondary school examination standard ? Ifso, is the apparatus for teaching them adequate ? | ||
| 15. | Is the apparatus required for teaching other subjects adequateand in good condition ? Is there a garden for the study of plantlife ? Has any provision been made for the study of generalscience and a laboratory equipped for the purpose ? | ||
| 16. | Are the furniture, black-boards and other apparatus properlyplaced in the classroom ? | ||
| 17. | (a) | Have the pupils necessary text-books, atlases, geometricalinstruments, etc. ? | |
| (b) | Are assessment records by the pupils, class teachers and theheadmaster being maintained properly according to the recentdepartmental instructions ? | ||
| 18. | Is the system of accounts satisfactory ? Are they kept by theclerk, checked by the Headmaster, or principal and auditedregularly by a member of the managing committee ? | ||
| 19. | Have the receipts and disbursements for past financial yearbeen entered under the prescribed separate heads ? | ||
| 20. | Are payments made promptly ? Have the teachers andscholarship-holders been paid up-to-date ? | ||
| 21. | Is the teachers' acquittance roll correctly kept ? Arereceipts for sums above Rs. 20 properly stamped ? | ||
| 22. | Are separate accounts kept for the library and prize andathletic funds ? | ||
| 23. | Are the balances of the different school funds deposited inthe savings bank in the joint names of the secretary and theheadmaster ? | ||
| 24. | Are the subscription lists, if any, properly kept ? Are thedates of receipts shown ? | ||
| 25. | In the case of aided schools, has the standard scale ofexpenditure been maintained or exceeded ? | ||
| 26. | How do the fee rates compare with the standard scale ? | ||
| Headmaster's or Principal's inspections | |||
| 27. | How many hours in the week does the headmaster or principalteach ? Has he sufficient time for supervision ? | ||
| 28. | Does the headmaster or principal keep notes of his periodicalinspections of the work done in the school ? | ||
| Promotions | |||
| 29. | Is the system followed in promoting pupils from class to classsatisfactory? Is the whole record of the pupils for the yearconsidered ? | ||
| Building and Sanitation | |||
| 30. | Is the building suited to the purposes of a school ? Is it ingood repair ? | ||
| 31. | Are the site and the sanitary condition of the schoolsurroundings satisfactory ? | ||
| 32. | Are ,there any open drains etc., near and if so, are theylooked after ? | ||
| 33. | Are the school sanitary arrangements sufficient and properlykept ? Are latrines provided on the scale of 2 per cent andurinals on that of 4 per cent ? | ||
| 34. | Is the supply of drinking water satisfactory ? | ||
| 35. | Is there a separate class-room for each teacher ? | ||
| 36. | Is accommodation provided on the scale of 10 square feet foreach student in the classrooms ? | ||
| 37. | Are the rooms of such a shape that suitable desks can be used? | ||
| 38. | Is there sufficient light and ventilation ? | ||
| 39. | Are the seats arranged so that the teacher can see all theboys and approach them behind their seats to see their exercises? | ||
| 40. | Does the light come from the left side of the pupils ? | ||
| 41. | Is there a students' meeting hall ? | ||
| 42. | Has the headmaster or principal separate office-room ? | ||
| 43. | Are there sufficient playgrounds for both the senior andjunior pupils ? Are they close to the school ? | ||
| Library | |||
| 44. | Is the library accessible to the students ? | ||
| 45. | Is the library allowance always spent ? | ||
| 46. | Is there a school reference library, a staff library ? Arethere class libraries ? In what subjects are these libraries weak? | ||
| 47. | Is there a proper catalogue for the library ? Are thereseparate issue-books for teachers and students ? | ||
| 48. | Are the library books sufficiently used by-(a) The masters?(b) The boys ? | ||
| 49. | Are the library books used by outsiders ? Hostels, Messes andStudents' residences. | ||
| 50. | What hostels or messes are there connected with the school ?Is there a resident superintendent or assistant superintendent ineach hostel ? | ||
| 51. | Has each boarder 60 square feet of floor space or 40 squarefeet in large dormitories? | ||
| 52. | Does any room in the hostel contain only two boarders ? | ||
| 53. | Is there a common room in each hostel ? | ||
| 54. | Are latrines and urinals provided on the scale of 8 and 3 percent respectively ? | ||
| 55. | Does the headmaster or principal exercise any supervision overthe hostel or mess ? Are these institutions inspected ? | ||
| 56. | Are adequate arrangements made to ascertain that therecognised guardians are suitable persons to look after theirwards ? | ||
| Discipline | |||
| 57. | Are progress reports regularly Issued ? | ||
| 58. | Is discipline satisfactorily maintained in the school, in thehostel ? | ||
| 59. | What are the usual punishments inflicted ? | ||
| 60. | (a) | Is there a code of rules for the school, for the hostel ? | |
| (b) | Has the school made any provision for self-government in theschool ? | ||
| Class work | |||
| 61. | Is there any system of tutorial assistance within the school ? | ||
| 62. | Have the due portions of the work to be done, or of the booksto be read in class, been duly and properly taught ? | ||
| 63. | Do the teachers keep note-books on the subjects which theyteach ? Are the notes for the several lessons clearly dated ? | ||
| 64. | Is sufficient attention given throughout the school to writtenexercises? Are the exercise books tidy, of satisfactory quality,sufficiently uniform and carefully corrected ? | ||
| 65. | Is the use of keys and cram-books effectively discouraged ? | ||
| 66. | What are the chief defects in the teaching ? | ||
| Teachers' association | |||
| 67. | Has a teachers' association been formed ? If so, how manymeetings have been held during the year ? | ||
| Games and recreations | |||
| 68. | What games are played? Are they carefully organised ? Whosupervises them ? | ||
| 69. | Are there any clubs or associations connected with the school? If so, what is their object and are they properly controlled ?In what other activities do pupils engage in their spare time? | ||
| 70. | Has the school an A.C.C. or N.C.C. unit ? If so, are theyworking efficiently ? | ||
| 71. | What other schools of the same standard exist in theneighbourhood ? | ||
| 72. | Is the existence of the school advantageous to the interest ofeducation and discipline ? | ||
| 73. | Should the school continue to be recognised ? | ||
| Further notes | |||
| 74. | Any further remarks which the inspecting officer may deemnecessary. |