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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(3)(f) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(f)class in which child is studying (for children between 6-14 years old) and if education is discontinued in the territorial jurisdiction of the Local Authority, the cause of such discontinuance;