Section 8(3) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011
(3)The record shall in respect of every child, include the following details -(a)name, sex, date of birth, place of birth;(b)parents or guardian names, address, occupation;(c)name of pre-primary school/anganwadi centre that the child attended (till the age of six years);(d)primary school where the child is admitted or to be admitted;(e)present address of the child(f)class in which child is studying (for children between 6-14 years old) and if education is discontinued in the territorial jurisdiction of the Local Authority, the cause of such discontinuance;(g)whether the child belongs to weaker section;(h)whether the child belongs to disadvantaged group;(i)whether the child is entitled to special facilities or residential facilities on account of (a) migration and sparse population; (b) age appropriate admission; and (c) disability.
