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State of Punjab - Section

Section 72 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

72. All Other Payments.

(1)All other payments by the Panchayat Samiti and the Zila Parishad, shall be made through the vouchers in Form FBA-29 or in vouchers as prescribed in the Model Accounting System by the Ministry of Panchayati Raj, Government of India in Forms given below:-Receipt Voucher Form FBA-29 ACountra Voucher Form FBA-29 BJournal Voucher Form FBA -29 C
(2)The account of postage stamps shall be kept in register in Form FBA -30 which should be attested by the Drawing and Disbursing Officer or in his absence by a subordinate Officer authorized by him in this behalf.