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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)All other payments by the Panchayat Samiti and the Zila Parishad, shall be made through the vouchers in Form FBA-29 or in vouchers as prescribed in the Model Accounting System by the Ministry of Panchayati Raj, Government of India in Forms given below:-Receipt Voucher Form FBA-29 ACountra Voucher Form FBA-29 BJournal Voucher Form FBA -29 C