Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] Greater Bengaluru City Corporation - Section 118(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (2)The Chief Commissioner shall prepare such report and the corporation shallconsider the report and forward the same to the Government with its resolutionsthereon, if any.
