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Greater Bengaluru City Corporation -

Section 118 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

118. vote on the motion referred to in sub-section (4).

Submission of administration report to the Government.-(1) As soon asmay be after the first day of April in every year and not later than such date as may befixed by the Government the corporation shall submit to the Government, a detailedreport of the administration during the preceding year in such form as the Governmentmay direct.
(2)The Chief Commissioner shall prepare such report and the corporation shallconsider the report and forward the same to the Government with its resolutionsthereon, if any.
(3)Copies of the administration report shall be kept for sale at the corporation