Section 5 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018
5. "Allotted Transmission Capacity" shall mean the power transfer in MW between the specified point(s) of injection and point(s) of drawal allowed to a Long-term Consumer or a Medium-term Consumer on the intra- State transmission system under the normal circumstances and the expression "allotment of transmission capacity" shall be construed accordingly;
