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State of Rajasthan - Section

Section 21 in Rajasthan Jails Subordinate Service Rules, 1998

21. Inviting of Applications.

(1)Applications for direct recruitment to posts in category I of Schedule-1 shall be invited by the Commission by advertising the vacancies in the official Gazette, or in such other manner, as may be deemed fit by the Commission.
(2)Applications for direct recruitment to posts in category II of Schedule-I, shall be invited by such officer and in such manner as may be laid down by the Appointing Authority.
(3)While selecting candidates for the vacancies so advertised, the Commission/Board may, if intimation of additional requirement not exceeding 50% of the advertised vacancies, is received by them it before selection, also select suitable persons to meet such additional requirement.