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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(4)(c) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(c)The Chairman and Members of the Selection Committee shall, in no case, be provided any information with regard to marks obtained by candidates under clauses (a), (b), (c), (d) and (e) of sub-rule (3) at the time of interview.