Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Himachal Pradesh - Subsection Section 20(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017 (3)The emoluments and other conditions of service of the Finance Officer shall be such, as may be prescribed by the statutes or ordinances.
