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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1) in The Oil Mines Regulations, 2017

(1)The owner, agent and manager of a mine shall ensure that every part of a derrick, mast and sub-structure is of sound construction and strength, meeting the maximum load criteria for which it is designed and shall be maintained in safe working condition all the time.