Punjab-Haryana High Court
Silky Sharma vs State Of Punjab And Others on 14 October, 2020
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
(226-7) CWP-4908-2019
Date of Decision: October 14, 2020
Silky Sharma .. Petitioner
Versus
State of Punjab and others .. Respondents
(Through video conferencing)
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. Jimmy Singla, Advocate, for the petitioner.
Mr. T.P.S. Chawla, Deputy Advocate General, Punjab.
HARSIMRAN SINGH SETHI, J.(ORAL)
For orders, see detailed order of even date, passed in CWP No.25562 of 2018 titled as Amna Rani and others Vs. State of Punjab and others.
(HARSIMRAN SINGH SETHI) October 14, 2020 JUDGE harsha/naresh.k Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 14-10-2020 23:29:33 :::