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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(2)No producer shall be fitted to any motor vehicle in such a way that the vehicle thereby contravenes the provisions of Sub-rules (1) and (4) of Rule 93 of the Central Motor Vehicles Rules, 1989.