Section 19(2)(ii) in The Orissa Co-operative Societies Rules, 1965

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(ii) in The Orissa Co-operative Societies Rules, 1965

(ii)In case a Society fails to affiliate itself accordingly, the Registrar shall, by an order in writing, to be passed within 15 days from the date of expiry of the aforesaid period of thirty days, shall declare it to have become affiliated to and a member of the Union.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 19(2)(ii) in The Orissa Co-operative Societies Rules, 1965