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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(a) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(a)A pre-registration course of one academic year duration, during which period a student undergoes training in the subjects for Doctor of Medicine in Ayurveda/Unani/ Homoeopathy Degree Part-I Examination and take part in seminars, group discussions, herbal and education tours, clinical meetings, extension lectures etc.