Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 22 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

22. Period of Study.

- (i) The period of training of Doctor of Medicine in Ayurveda/Unani/ Homoeopathy Post Graduate Degree shall be of three (3) years duration in The system concerned.
(ii)The course shall comprise of two parts:
(a)A pre-registration course of one academic year duration, during which period a student undergoes training in the subjects for Doctor of Medicine in Ayurveda/Unani/ Homoeopathy Degree Part-I Examination and take part in seminars, group discussions, herbal and education tours, clinical meetings, extension lectures etc.
(b)In the subsequent two years course, the student will have intensive training and specialization in the subject concerned.