Himachal Pradesh High Court
Balinder Singh And Others vs . State Of Hp & Others on 11 March, 2022
Bench: Sabina, Satyen Vaidya
Balinder Singh and others Vs. State of HP & others .
CWP No.7077 of 2021 11.03.2022 Present: Mr. Bonit Thakur, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondents No.1, 2 and 4/State.
As per office report, notice could not be issued to respondent No.3 as necessary steps were not taken by the petitioners. Learned counsel for the petitioners submits that the needful would be done forthwith. Let notice be issued to respondent No.3 for 15.06.2022, on doing the needful.
( Sabina ) Judge ( Satyen Vaidya ) Judge March 11, 2022 (VH/PS) ::: Downloaded on - 14/03/2022 20:12:02 :::CIS