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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra State Act,1953

(2)Without prejudice to the power of the State Government to alter hereafter the extent, boudoirs and names of distracts the said talks of Alur and Adoni shall be included in and become part of Kurnool district and the said talk of Rayadrug shall be included, in and become part of Anantapur district.