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State of Andhra Pradesh - Section

Section 3 in Andhra State Act,1953

3. Formation of Andhra State.-

(1)As from the appointed day, there shall be formed a Part A State to be known as the State of Andhra comprising the territories which immediately before that day were comprised in Srikakulam, Visakhapatnam, East Godavari, West Godavari, Krishna, Guntur, Nellore, Kurnool, Anantapur, Cuddapah and Chittoor district and in the Alur, Adoni and Rayadrug taluks of Bekllary district in the State of Madras and the said territories shall thereupon cease to form part of the State of Madras.
(2)Without prejudice to the power of the State Government to alter hereafter the extent, boudoirs and names of distracts the said talks of Alur and Adoni shall be included in and become part of Kurnool district and the said talk of Rayadrug shall be included, in and become part of Anantapur district.