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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)At the meeting called by the Registrar for the election of the President, the member's present shall elect from amongst nominated or ex officio members an acting President by ballot if necessary, and acting President shall preside over the meeting until the regular President has been elected.