Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] State of Tamilnadu - Subsection Section 50(1)(b) in Alagappa University Act, 1985 (b)for the conferment of the corresponding degree, diploma or other academic distinctions of the University upon the qualified students on result of such examination.