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State of Madhya Pradesh - Section

Section 22 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

22. Sanction of Supplementary Budget.

- The Zila Panchayat shall examine the supplementary budget proposal and shall communicate its sanction with or without modifications to the Janapada Panchayat within 15 days of its receipt, or by 31st March whichever is earlier.