Section 74 in The Orissa Co-operative Societies Rules, 1965
74. Limitation.
(1)A dispute relating to the election of a member or on office of the Committee of a Society shall be referred to the Registrar within two months from the date on which the election, with reference to which the dispute arose was held.(2)[* * *] [Omitted vide Orissa Gazette Extraordinary No. 500, Dated 23.4.1997.]
