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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(1) in The Orissa Co-operative Societies Rules, 1965

(1)A dispute relating to the election of a member or on office of the Committee of a Society shall be referred to the Registrar within two months from the date on which the election, with reference to which the dispute arose was held.