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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)for all classes of buildings above 25.5 m in height, shall associate in work an empanelled Structural Engineer (Class I) having a post graduate degree in structural engineering from a recognized University or an equivalent engineering qualification recognized by the Government, with at least five years? experience in structural design and execution of different classes of buildings, or having a degree in civil engineering or structural engineering from a recognized, University or an equivalent engineering qualification recognized by the Government with at least ten years? experience in structural design and execution of different classes of buildings; and