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State of West Bengal - Section

Section 48 in Kolkata Municipal Corporation Building Rules, 2009

48. Association of Engineers with Architect or Licensed Building Surveyor.

- An Architect / Licensed Building Surveyor -
(a)for all classes of buildings above 25.5 m in height, shall associate in work an empanelled Structural Engineer (Class I) having a post graduate degree in structural engineering from a recognized University or an equivalent engineering qualification recognized by the Government, with at least five years? experience in structural design and execution of different classes of buildings, or having a degree in civil engineering or structural engineering from a recognized, University or an equivalent engineering qualification recognized by the Government with at least ten years? experience in structural design and execution of different classes of buildings; and
(b)for buildings having a height of 25.5 m, shall associate in work an empanelled Structural Engineer (Class II) having a post graduate degree in structural engineering from a recognized University or an equivalent engineering qualification / membership recognized by the Government, with at least three years? experience in structural design and execution of different classes of buildings, or having a degree in civil engineering or structural engineering from a recognized University of an equivalent engineering qualification recognized by the Government, with at least five years? experience in structural design and execution of different classes of buildings.