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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(b) in The U.P. Cold Storage Order, 1972

(b)the provisions of sub-clause (1) shall not apply for the said period of one week and the period intervening between the date of his application and its grant or refusal by the Licensing Officer.