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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

(2)The Chairman shall be the authority to sanction casual leaved to M.D. and subject to the provisions of sub-regulation (1) all other leaves to the members of the Service other than the M.D.