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Union of India - Section

Section 1 in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

1. Short title, commencement and application.

(1)These Regulations may be called the Khadi and Village Industries Commission Employees (Conduct) Regulations, 2003.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)They shall apply to every person appointed to any post under the Commission, whether borne on regular or trading or schematic or work charged or project establishment, including a casual employee, or any other official whose wages or salary or honorarium are paid by the Commission.