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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(3)They shall apply to every person appointed to any post under the Commission, whether borne on regular or trading or schematic or work charged or project establishment, including a casual employee, or any other official whose wages or salary or honorarium are paid by the Commission.