Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(c) in Head Clerk, Class III, (Departmental Examination) Rules, 2013 (c)"examination" means the departmental examination prescribed under these rules as a prerequisite for promotion to the post of a Head Clerk, Class III.
