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State of Gujarat - Section

Section 2 in Head Clerk, Class III, (Departmental Examination) Rules, 2013

2. Definition.

- In these rules, unless the context otherwise require.-
(a)"Appendix" means Appendix appended to these rules;
(b)"Board" means the Gujarat Subordinate Service Selection Board, Gandhinagar.
(c)"examination" means the departmental examination prescribed under these rules as a prerequisite for promotion to the post of a Head Clerk, Class III.
(d)"Specified chances I prescribed chances" means the number of chances prescribed /specified in these rules within which a person is required to pass the examination;
(e)"Specified period I prescribed period" means the period prescribed / specified in these rules within which a person is required to pass the examination.