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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(e) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(e)Secretary to deposit in Controller's P.L. A/c. - All Deposits by the Secretary shall be made into Controller's P.L. Account operated at Bhubaneswar Special Treasury.