Section 36(i) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985
(i)the poppy straw permit holder of another State, when visiting the State of Haryana brings with him poppy straw permit and also a certificate from the Excise authority of the place from where he comes, in evidence of the grant of such permit, which shall be got countersigned from the Excise Officer of the first destination of the visitor;
