Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Suraksha Ranta vs . State Of H.P. & Anr. on 21 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Suraksha Ranta vs. State of H.P. & Anr.

CWPOA No. 7985 of 2019.

.

21.06.2022. Present: Mr. Ravi Tanta, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents.

Learned counsel for the petitioner prays for and is granted three weeks further time to take consequential steps for bringing on record the legal representatives of deceased-

petitioner. List on 12.07.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) 21st June, 2022. Judge (krt) ::: Downloaded on - 21/06/2022 20:07:04 :::CIS