Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Tamilnadu - Subsection Section 43(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (3)The provision of sub-rule (7) of rule 42 in the matter of demanding any charge shall equally apply to a broker.
