Section 43 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
43. Engaging a broker.
(1)No person shall be required to engage and pay to a broker.(2)Every broker engaged by a person shall produce documentary evidence to the satisfaction of Head of market engaging him as a broker by that person.(3)The provision of sub-rule (7) of rule 42 in the matter of demanding any charge shall equally apply to a broker.
