Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Punjab - Subsection Section 106(a) in The Punjab Capital (Development and Regulation) Building Rules, 1952 (a)be of an internal diameter not less than that of the trap or 65 cms. whichever is less.
