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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(a) in The Bureau Of Indian Standards (Certification) Regulations, 1988

(a)Refuse to grant or renew a license or extend its scope or cancel or alter so as to reduce the scope of the license provided that the refusal for grant, renewal, cancellation or alteration is a recommendation of the assessment team to which a decision by the Director-General of the Bureau shall be conclusive. The refusal to renew or cancel a license for failure to dischar e the obligations under Item M, shall be based on the report of assessment audit during surveillance and regular review or re-assessment. Such decisions shall be communicated to the applicant or licensee in writing.