Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(a) in The Madurai City Municipal Corporation Service Rules, 1975

(a)possesses such special qualifications and has passed such special tests, as may be prescribed in that behalf in the special rules, or