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State of Tamilnadu - Section

Section 12 in The Madurai City Municipal Corporation Service Rules, 1975

12. Special qualifications to be acquired or special tests to be passed. - No person shall be eligible for appointment to any class or category of the service unless he-

(a)possesses such special qualifications and has passed such special tests, as may be prescribed in that behalf in the special rules, or
(b)possesses such other qualification as may be considered to be equivalent to the said special qualifications or special tests by the Government.