Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(2) in University of Horticultural Sciences Act, 2009

(2)The Special Officer appointed under sub-section (1), shall take necessary steps to establish the University and shall exercise such of the powers and perform such of the functions of the University as Vice-Chancellor, as may be specified by the State Government.