Section 28 in University of Horticultural Sciences Act, 2009
28. The Special Officer.
(1)The Government shall appoint an officer to be called as Special Officer.(2)The Special Officer appointed under sub-section (1), shall take necessary steps to establish the University and shall exercise such of the powers and perform such of the functions of the University as Vice-Chancellor, as may be specified by the State Government.(3)The Special Officer shall hold office till the first Vice-Chancellor is appointed.
