Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(c) in The U. P. Protection of Trees Act, 1976 (c)[ trees situate in cantonment areas;] [Substituted by U.P. Act 28 of 1998, Section 4 (w.e.f. 1.12.1998).]
