Section 2 in The U. P. Protection of Trees Act, 1976
2. Act not to apply to certain areas.
- This Act shall not apply to-(a)trees situate in reserved and protected forests;(b)trees situate in a forest or forest land in respect of which any notification under the Indian Forest Act, 1927 as amended in its application to Uttar Pradesh is in force;(c)[ trees situate in cantonment areas;] [Substituted by U.P. Act 28 of 1998, Section 4 (w.e.f. 1.12.1998).](d)trees situate in a Government garden or on land held by the Government.
