Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2 in The West Bengal Medical And Dental Colleges (Regulation Of Admission) (Repealing) Act, 1977 2. Repeal of West Ben. Act 36 of 1973. - The West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973, is hereby repealed.
